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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(iv) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(iv)If no suitable candidate is available for promotion to the post of driver (Heavy Vehicles), direct recruitment to the post will be made in the manner prescribed in Rule 13.