Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67I(5)] [Section 67I] [Entire Act]

State of Punjab - Subsection

Section 67I(5)(g) in The Punjab Factory Rules, 1952

(g)arrangements for informing, educating and training and retraining its own employees at different levels and the public, wherever required.