Section 3(3)(j) in Usha Martin University, Jharkhand Act, 2012

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3)(j) in Usha Martin University, Jharkhand Act, 2012

(j)The details of expenditure on unit cost, the extent of concessions or rebates in fee, free ship arid scholarship for students belonging to economically weaker sections and the fee structure indicating varying rate of fee, if any, that would be levied on nonresident Indians and students of other

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jharkhand - Subsection

Section 3(3)(j) in Usha Martin University, Jharkhand Act, 2012