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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1)(g) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018

(g)all monies received by the Authority from the disposal of lands, buildings and other properties, moveable and immoveable, and other transactions ;