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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(v) in The Jharkhand Agricultural Produce Markets Rules, 2000

(v)[ The Market Committee may authorise any of its Officers or Staff or an collecting agent whose appointment has been approved by the Managing Director of the Board or an Officer authorised by him in this behalf to collect market fee directly from the buyer or his agent.] [Substituted by G.S.R. 12A dated 26.9.1993.]