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State of Haryana - Section

Section 1022 in Punjab Jail Manual

1022. Sanitation in cells.

- New cells are now provided with sanitary recesses, in the back wall of the cell, to hold receptacles for urine and night soil. Old pattern cells shall be provided with convenient sized vessels placed in a corner of the cell (or in the cell-yard if the occupant of the cell has access to the yard), with sufficient dry earth. At day break these vessels shall be removed and replaced by clean ones.