Delhi High Court - Orders
M/S Huawei Telecommunications (India) ... vs The Deputy Director Of Income Tax ... on 24 February, 2026
$~61 to 75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6352/2022
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
THE DEPUTY DIRECTOR OF INCOME TAX (INV.)-4(3), NEW
DELHI & ORS. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
62
+ W.P.(C) 334/2023
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
63
+ W.P.(C) 7594/2023
OPPO MOBILES INDIA PRIVATE LIMITED
.....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
64
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20
+ W.P.(C) 17231/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Vandana Sachdeva, Mr. Sumit
Choudhary and Mr. Ankit Choudhary,
Advs.
Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
65
+ W.P.(C) 17232/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Vandana Sachdeva, Mr. Sumit
Choudhary and Mr. Ankit Choudhary,
Advs.
Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
66
+ W.P.(C) 15948/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondent
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20
67
+ W.P.(C) 15958/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
68
+ W.P.(C) 15972/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
69
+ W.P.(C) 13544/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
70
+ W.P.(C) 13545/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
71
+ W.P.(C) 13546/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
72
+ W.P.(C) 13547/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
73
+ W.P.(C) 13564/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
74
+ W.P.(C) 14897/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
75
+ W.P.(C) 14899/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 24.02.2026 CM APPL. 46949/2023 in W.P.(C) 6352/2022 CM APPL. 56770/2024 in W.P.(C) 6352/2022 CM APPL. 22417/2025 in W.P.(C) 6352/2022 W.P.(C) 334/2023 W.P.(C) 7594/2023 W.P.(C) 17231/2024 & CM APPL. 73325/2024 W.P.(C) 17232/2024 & CM APPL. 73326/2024 W.P.(C) 15948/2023 & CM APPL. 64222/2023 W.P.(C) 15958/2023 & CM APPL. 64238/2023 W.P.(C) 15972/2023 & CM APPL. 64261/2023 W.P.(C) 13544/2024 & CM APPL. 56656/2024 W.P.(C) 13545/2024 & CM APPL. 56660/2024 W.P.(C) 13546/2024 & CM APPL. 56669/2024 W.P.(C) 13547/2024 & CM APPL. 56671/2024 W.P.(C) 13564/2024 & CM APPL. 56704/2024 W.P.(C) 14897/2024 & CM APPL. 62464/2024 W.P.(C) 14899/2024 & CM APPL. 62468/2024 List these cases on 10.03.2026.
DINESH MEHTA, J VINOD KUMAR, J FEBRUARY 24, 2026/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:43:20