Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3)(i) in Delhi Motor Vehicles Taxation Act, 1962

(i)every declaration delivered under that Act in respect of any motor vehicle shall be deemed to be a declaration delivered under this Act; and