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[Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23A(3)(b) in The M.P. Excise Act, 1915

(b)any advertisement or other matter contained in any newspaper, book, leaf-let booklet or other publication printed and published outside Madhya Pradesh;