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State of Uttar Pradesh - Section

Section 1 in The U.P. Hindu Marriage Registration Rules, 1973

1. Short title, extent and commencement.

(1)These rules may be called the Uttar Pradesh Hindu Marriage Registration Rules, 1973.
(2)They shall extend to the whole of Uttar Pradesh.
(3)They shall come into force on such date as the State Government may by notification in the Gazette appoint in this behalf.