Section 243(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(1)Every employer shall cause to display at the conspicuous place of the workplace of an establishment under his control, notice showing the rates of wages of the building workers working in such establishment, hours of work of such worker, their wage periods, date of payment of such wages, names and addresses of the inspector having jurisdiction to such establishment and date of payment of unpaid wages to such workers, in English, Hindi and in the local language understood by the majority of such building workers.
