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Union of India - Section

Section 7 in The Chemical Weapons Convention Rules, 2016

7. Other officers and employees of Authority.

(1)The Central Government shall appoint as many technical officers and supporting staff, as the Central Government may determine from time to time, in consultation with the Authority.
(2)The administrative and other supporting staff of the Authority shall be drawn from the respective cadres of Central Government as per the number of posts sanctioned to the Authority.