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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Punjab - Subsection

Section 73(1)(iii) in The Punjab Town Improvement Act, 1922

(iii)[ as to the manner of constitution of Trust Services, the recruitment and the conditions of service of members of such Services and the recruitment and conditions of service of other servants of the trusts;] [Substituted by Punjab Act No. 18 of 1973.]