Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Manish Thakur vs . Union Of India & Ors. on 27 October, 2022

Bench: Sabina, Sushil Kukreja

Manish Thakur Vs. Union of India & Ors.

CWP No. 158 of 2019 .

27.10.2022 Present: Mr.Vivek Attri, Advocate, for the petitioner.

Mr. Shashi Shirshoo, Central Government Standing Counsel, for respondent No.1.

Mr. Vijay Panchta, Advocate on behalf of Mr. Prashant Sharma, Advocate, for respondents No. 2 to 6.

Learned counsel for the respondents request for an adjournment.

As requested, list again on 17th November, 2022.

( Sabina ) Judge ( Sushil Kukreja ) October 27, 2022 Judge (ravinder) ::: Downloaded on - 27/10/2022 20:34:18 :::CIS