Himachal Pradesh High Court
Manish Thakur vs . Union Of India & Ors. on 27 October, 2022
Bench: Sabina, Sushil Kukreja
Manish Thakur Vs. Union of India & Ors.
CWP No. 158 of 2019 .
27.10.2022 Present: Mr.Vivek Attri, Advocate, for the petitioner.
Mr. Shashi Shirshoo, Central Government Standing Counsel, for respondent No.1.
Mr. Vijay Panchta, Advocate on behalf of Mr. Prashant Sharma, Advocate, for respondents No. 2 to 6.
Learned counsel for the respondents request for an adjournment.
As requested, list again on 17th November, 2022.
( Sabina ) Judge ( Sushil Kukreja ) October 27, 2022 Judge (ravinder) ::: Downloaded on - 27/10/2022 20:34:18 :::CIS