Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 7] [Entire Act] Union of India - Subsection Section 7(a) in The National Investigation Agency Act, 2008 (a)if it is expedient to do so, request the State Government to associate itself with the investigation; or
