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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(1)(b) in Gujarat State Disaster Management Act, 2003

(b)without reasonable cause refuses to comply with the direction given by an officer of the State Government or the Authority or the Commissioner or the Collector while carrying out his functions under this Act; or