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[Cites 1, Cited by 2]

Himachal Pradesh High Court

State Of H.P. vs . Purshotam Lal Gupta& Ors. on 24 March, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. vs. Purshotam Lal Gupta& Ors.

.

Cr. Appeal No.160 of 2009 24.03.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General, for the appellant/State.

Mr. Vinod Gupta, Advocate, for respondent No.1.

Mr. J.S. Bhogal, Sr. Advocate with Mr. Parmod Negi, Advocate, for respondents No.2,4,16 & 17.

Mr. Ankush Dass Sood, Sr. Advocate with Mr. Gaurav Chaudhary, Advocate, for respondent No.6.

Mr. Shyam Singh Chauhan, Advocate, for respondents No.7 to 10.

Mr. N.K. Sood, Sr. Advocate with Mr. Aman Sood, Advocate, for respondent No.11.

Mr. Hamender Singh Chandel, Advocate, for respondents No.12 and 13.

List before another Bench, in which, one of us (Satyen Vaidya, J.), is not a Member.







                                                               ( Sabina )
                                                                 Judge



                                                           ( Satyen Vaidya )
                March 24, 2022                                 Judge
                  (Yashwant)




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