Section 32(1)(e) in The Mineral Conservation and Development Rules, 2017

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Union of India - Subsection

Section 32(1)(e) in The Mineral Conservation and Development Rules, 2017

(e)an underground plan, applicable for underground mines, showing-

(i)the position of the workings of the mine below ground;

(ii)every borehole and shaft (with depth), drive, cross-cut, winze, raise, excavation (stoped ground) and every tunnel and air passage connected therewith;

(iii)every pillar or block of mineral left for the support of any structure on the surface; and underground magazines, if any;

(iv)the general strike of the veins, lodes, reefs and mineral beds or deposits;

(v)the position of every dyke, fault and other geological disturbance with the amount and direction of throw.

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Union of India - Subsection

Section 32(1)(e) in The Mineral Conservation and Development Rules, 2017