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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(14)(c) in The Sugar Development Fund Rules, 1983

(c)[maintained the buffer stock] [Substituted vide GSR 817(E) dated 20.12.84 for 'maintained it'.] in accordance with these rules, and to the satisfaction of the Central Government, of an amount calculated in the manner provided in sub-rule (15), towards subsidy for the storage, insurance and interest charges: