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[Cites 0, Cited by 0] [Section 134(3)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(3)(ee) in The Orissa Co-operative Societies Act, 1962

(ee)the procedure for the distraint and sale of property mortgaged to [Co-operative Agricultural Rural Development Bank;] [Substituted by Orissa Act No. 23 of 1994, dated 4.11.1994.]