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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(2)(i) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(i)the limit, mode and place of payment of rates and royalties;