Section 6B in The Rules of the High Court of Orissa, 1948
6B. [] [Re-numbered vide C. S. No. 43 (X-8/86 dated 15.12.1986-w.e.f. 15.12.1986).]
[An applicant requiring to have copy of any document drawn by means of a photo copier machine shall so indicate by putting the words "Xerox-Copy" on the top of the copy application form.] [Inserted vide C. S. No. 22 (X-8/86 dated 22.8.1986).]
