Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305] [Entire Act] State of Jharkhand - Subsection Section 305(3) in Bihar Education Code, 1961 (3)The date of the test examination will be fixed by the Headmaster/Principal of the school where the examination is held.(G.O. no. 3961-E., dated the 19th November 1925,)
