Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(o) in Karnataka Slum Areas (Development) Act, 1973 (o)“State Housing Board” means the Karnataka Housing Board established under the Karnataka Housing Board Act, 1962 (Karnataka Act 10 of 1963);
