Madhya Pradesh High Court
M/S Bhopal Insulation And Electricals vs M/S Bhawardeep Copper Strips Pvt. Ltd. on 16 October, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CRR-1791-2020
The High Court Of Madhya Pradesh
CRR-1791-2020
(M/S BHOPAL INSULATION AND ELECTRICALS Vs M/S BHAWARDEEP COPPER STRIPS PVT. LTD.)
5
Jabalpur, Dated : 16-10-2020
Heard through Video Conferencing.
Ms. Mitali Vani, learned counsel for the applicant.
Learned counsel for the applicant submits that this revision is barred by
time and an application for condonation of delay, i.e. I.A. No. 7788/2020 has
been filed.
Let notice of this application be issued to the respondent on payment
of process fee within seven days by registered A.D. mode.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2020.10.16 16:44:28 IST