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Madhya Pradesh High Court

M/S Bhopal Insulation And Electricals vs M/S Bhawardeep Copper Strips Pvt. Ltd. on 16 October, 2020

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                                          1                                CRR-1791-2020
                                              The High Court Of Madhya Pradesh
                                                         CRR-1791-2020
                                        (M/S BHOPAL INSULATION AND ELECTRICALS Vs M/S BHAWARDEEP COPPER STRIPS PVT. LTD.)

                                    5
                                    Jabalpur, Dated : 16-10-2020
                                            Heard through Video Conferencing.
                                            Ms. Mitali Vani, learned counsel for the applicant.
                                            Learned counsel for the applicant submits that this revision is barred by
                                    time and an application for condonation of delay, i.e. I.A. No. 7788/2020 has
                                    been filed.

                                            Let notice of this application be issued to the respondent on payment

of process fee within seven days by registered A.D. mode.

(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2020.10.16 16:44:28 IST