Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Maharashtra - Subsection Section 103(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (2)The students enrolled as such of the existing University shall be deemed to have been admitted as student of the University established under this Act.
