Madhya Pradesh High Court
Kundan Lal vs Executive Engineer, Kolar Project & Ors on 21 August, 2018
1 CR-2235-1997 The High Court Of Madhya Pradesh CR-2235-1997 (KUNDAN LAL Vs EXECUTIVE ENGINEER, KOLAR PROJECT & ORS) 1 Jabalpur, Dated : 21-08-2018 Shri Ashish Rawat, learned counsel for the applicant undertakes to supply copy of revision and annexures to A.G. Office during the course of this week.
List the matter in the week commencing 04-09-2018.
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 21/08/2018 16:43:31