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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(6) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(6)Death - On the death of a member whatever be the length of service, the Trustees shall pay the whole amount standing to the credit of the member at his/her death including the Board's contribution with interest thereon to the person or persons entitled to receive the same.