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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(21) in The West Bengal Co-Operative Societies Act, 1983

(21)[ "district co-operative union" means a co-operative society which has an area of membership extending to the whole of a co-operative range and the primary object of which is to assist the State Co-operative Union in implementing its objects;] [Clause (21) substituted by West Bengal Act 21 of 1990.]