Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 24 September, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
Abdul Kader Millwala For Applicant M.Solkar a/w A.H.Ponda ,Sushma Soni Res No. 2 For Respondent Veera Shinde App for State CORAM : REVATI MOHITE DERE, J DATE : 24th September, 2019 P.C. :
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