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The State Of Punjab vs Beant Singh on 20 July, 2023

     ITEM NO.44                          REGISTRAR COURT. 1             SECTION II-B

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (Crl.)                          No(s).   4281/2023

     THE STATE OF PUNJAB                                                        Petitioner(s)

                                                         VERSUS

     BEANT SINGH & ORS.                                                         Respondent(s)



     Date : 20-07-2023 This petition was called on for hearing today.



     For Petitioner(s)

                                          Ms. Nupur Kumar, AOR
                                          Ms. Nupur Kumar, Adv.


     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Ld. counsel for the petitioner is granted two weeks' time as final opportunity to file fresh particulars in respect of unserved respondent nos.1,3,4 and 5.

Service is complete on respondent no.2 but none has entered appearance.

List again on 28.8.2023.

Digitally signed by PRIYANKA MALIK Date: 2023.07.24 10:46:16 IST Reason: H. SHASHIDHARA SHETTY Registrar