Himachal Pradesh High Court
State Of Himachal Pradesh & Ors. vs . Shakuntla Devi on 4 May, 2022
Bench: Sabina, Satyen Vaidya
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State of Himachal Pradesh & Ors. Vs. Shakuntla Devi LPA No. 17 of 2021 04.05.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellants.
Ms. Ranjana Pathania, Advocate on behalf of Ms. Archana Dutt, Advocate, for the respondent.
At the request of learned Deputy Advocate General, list after six weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge 4th May, 2022 (sushma) ::: Downloaded on - 05/05/2022 20:05:47 :::CIS