Bombay High Court
Amit S/O Raosaheb Patil vs State Of Maha. Environment Dept., ... on 10 February, 2020
Bench: R.V. Ghuge, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3638 OF 2017
Amit S/o Raosaheb Patil ....Petitioner
V/S
State Of Maha. Environment Dept., Prevention ....Respondent
Of Water And Air Pollution, Thr. Secretary And Others Pradeep Shravan Wathore Kiran P. Wathore Milind V. Joshi For Petitioner Copy Served To G.p. For R-1 S.s. Sanyal For/r-2 S.s. Sanyal Pavan S. Sahare For/r-3 For Respondent CORAM : R.V. GHUGE & S.M. MODAK, JJ DATE : 10th February, 2020 P.C. :
AT THE REQ. OF PETNR. S.O. 2 WKS.
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