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[Cites 0, Cited by 0] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(2) in Patent Rules, 2003

(2)The qualifying examination shall consist of the following papers and marks, namely:-
Paper I Patents Act and Rules 100
Paper II Drafting and interpretation of patent specifications and other documents 100
  Viva Voca [50] [Substituted '100' by Notification No. S.O. 2296(E), dated 25.9.2012 (w.e.f. 2.5.2003).]