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[Cites 0, Cited by 0] [Section 214A] [Entire Act]

State of West Bengal - Subsection

Section 214A(4) in The West Bengal Panchayat Act, 1973

(4)The District Council shall determine its own procedure and shall have the right to obtain a copy of every inspection report on audit of accounts of any Panchayat within the area of its jurisdiction and may call for any record of any Panchayat within such area to be produced for its inspection.