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State of Bihar - Section

Section 67 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

67. Payment to the tahsildar.

- When payment is made to the tahsildar by cash or money order, he will give receipts for cash in the form of rent receipt but for money order he will merely sign the receipt contained in the money-order form and make it over to the post office. He will at once credit the amount received in register II and register III-A noting the number and date of the receipt granted or of the money order coupon retained by him as the case may be. He will also initial the coupon and keep it in the guard file of challans.