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[Cites 0, Cited by 0] [Section 341] [Entire Act]

State of Odisha - Subsection

Section 341(b) in The Orissa Municipal Corporation Act, 2003

(b)to provide for separate receptacles or disposal bags for the storage of -
(i)organic and bio-degradable wastes,
(ii)recyclable or non-biogradable wastes,
(iii)domestic hazardous wastes,