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Commissioner Of Value Added Tax vs M/S. J.C. Decaux Advertising India Pvt. ... on 14 July, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.36                              COURT NO.4                     SECTION XIV

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s)     /2017
                                            Diary No(s). 16152/2017

     (Arising out of impugned final judgment and order dated 09-01-2017
     in VN No. 01/2017 passed by the High Court of Delhi at New Delhi)

     COMMISSIONER OF VALUE ADDED TAX & ANR.                                  Petitioner(s)

                                                     VERSUS

     M/S. J.C. DECAUX ADVERTISING INDIA PVT. LTD                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.50394/2017-CONDONATION OF DELAY
     IN FILING)

     Date : 14-07-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)               Mr.    A.N.S. Nadkarni, ASG
                                     Ms.    Aruna Gupta, Adv.
                                     Ms.    Prerna Kumari, Adv.
                                     Mr.    B. Krishna Prasad, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard the learned counsel for the petitioners and perused the relevant material.

Delay condoned.

In view of the small amount of revenue involved i.e. Rs.3,61,737/-, we are not inclined to interfere with the impugned order. The special leave petition is accordingly dismissed. Questions Signature Not Verified of law arising are kept open.

                          (NEETU KHAJURIA)                              (ASHA SONI)
                            COURT MASTER                              BRANCH OFFICER