Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(iv) in The Orissa Panchayat Samiti Budget Rules, 1969 (iv)After the Budget Estimate is passed by the Samiti, the Block Development Officer shall forward a copy of the Budget Estimate to the Collector of district by the 27th February.
