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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(3) in The Jammu and Kashmir State Partnership Act, 1996

(3)A firm name shall not contain any of the following words, namely[xx] [Words 'His Highness the Maharaja Bahadur. Her Highness' 'is her 'Apparent' deleted by Act X of 2010.] "Crown", "Emperor",Empress," Empire," "Imperial", "King", "Queen", "Royal", or words expressing or implying the sanction, approval or patronage of the Crown or the Government of India or Jammu and Kashmir Government except when the Jammu and Kashmir Government signifies its consent to the use of such words as part of the firm name by order in writing.