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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Goa - Subsection

Section 235(1)(b) in The Goa Panchayat Raj Act, 1994

(b)if such person is not found, by leaving such notice or document at his last known place of residence or business, or by giving or tendering the same to some adult member or servant of his family; or