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[Cites 0, Cited by 4] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(4) in The Indian Evidence Act, 1872

(4)The acts of the Executive or the proceedings of the Legislature of a foreign country,- by journals published by their authority, or commonly received in that country as such, or by a copy certified under the seal of the country or sovereign, or by a recognition thereof in some [Central Act] [Substituted by A.O. 1937, for "public Act of the Governor General of India in Council".];