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Gauhati High Court

2: Sri Dhritimoy Sutradhar vs On The Death Of Kulajit Das on 7 August, 2024

                                                                   Page No.# 1/10

GAHC010086062019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1501/2019

         ON THE DEATH OF BIRAJ SUTRADHAR, HIS LEGAL HEIRS
         VILL. JYOTI UNDER BARPETA MOUZA, DIST. BARPETA, ASSAM.

         1.1: SMT. GITANJALI DAS SUTRADHAR
         W/O- LATE BIRAJ SUTRADHAR
          R/O VILLAGE- JYOTI UNDER BARPETA MAOZA
          DIST- BARPETA
         ASSAM.

         1.2: SRI DHRITIMOY SUTRADHAR

          S/O LT. BIRAJ SUTRADHAR
          BEING MINOR REP. BY HIS MOTHER
          SMT. GITANJALI DAS SUTRADHAR
          R/O JYOTI UNDER BARPETA MAOZA
          DIST- BARPETA
          ASSA

         VERSUS

         ON THE DEATH OF KULAJIT DAS, HIS LEGAL HEIRS AND 5 ORS.
         BARPETA, ASSAM.

         1.1:SMTI DIPANNITA DAS
         W/O LATE KULAJIT DAS
          R/O 2ND FILOR
          SHILAJA APARTMENT NARIKAL BASTI
          ZOO NARENGI ROAD
          GUWAHATI 24
          DIST. KAMRUP (M)
         ASSAM.

         1.2:MISS MINARVA DAS
          D/O LATE KULAJIT DAS
                                                     Page No.# 2/10

BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.

1.3:MISS HIYARVA DAS
 D/O LATE KULAJIT DAS
 BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
 R/O 2ND FILOR
 SHILAJA APARTMENT NARIKAL BASTI
 ZOO NARENGI ROAD
 GUWAHATI 24
 DIST. KAMRUP (M)
ASSAM.

2:BISWAJJIT DAS
 S/O BIDUR DAS
 R/O JANIA
 BARPETA
ASSAM
 R/O GOLAIHATI KAKOTYHATI
 DIST. BAREPTA
ASSAM.

3:SUJIT DAS
 S/O BIDUR DAS
 R/O JANIA
 BARPETA
ASSAM
 R/O GOLAIHATI KAKOTYHATI
 DIST. BAREPTA
ASSAM.

4:HANSAJIT DAS
 S/O BIDUR DAS
 R/O JANIA
 BARPETA
ASSAM
 R/O GOLAIHATI KAKOTYHATI
 DIST. BAREPTA
ASSAM.

5.1:ON THE DEATH OF BAMDEV MAJUMDER
 HIS LEGAL HEIRS 5(a) SMTI. MIRA MAJUMDAR
W.O. LATE BAMDEV MAJUMDAR
                                                                        Page No.# 3/10

             R/O GOLAIHATI KAKOTYHATI
             DIST. BAREPTA
             ASSAM.

            5.2:5(b) SMTI. DULUMANI MAJUMDAR
             D/O LATE BAMDEV MAJUMDAR
             R/O GOLAIHATI KAKOTYHATI
             DIST. BAREPTA
            ASSAM.

            5.3:5(c) SMTI. TULTUL MAJUMDAR
             D/O LATE BAMDEV MAJUMDAR
             R/O GOLAIHATI KAKOTYHATI
             DIST. BAREPTA
            ASSAM.

            5.4:5(d) SMTI. SANGEETA MAJUMDAR
             D/O LATE BAMDEV MAJUMDAR
             R/O GOLAIHATI KAKOTYHATI
             DIST. BAREPTA
            ASSAM.

            5.5:5(e) SRI NABJYOTI MAJUMDAR
             S/O LATE BAMDEV MAJUMDAR
             R/O GOLAIHATI KAKOTYHATI
             DIST. BAREPTA
            ASSAM.

            6:THE DEPUTY COMMISSIONER
             BARPET

Advocate for the Petitioner   : MR. R DUBEY, MS. A B KAYASTHA

Advocate for the Respondent : MR. N GOSWAMI (GA, ASSAM, R-6), MR S KHOUND (R-
1(a),1(b),1(c),2,3,4)




             Linked Case : I.A.(Civil)/99/2021

            BIRAJ SUTRADHAR
            S/O. LATE PRABHAT CHANDRA SUTRADHAR
            VILL. JYOTI UNDER BARPETA MOUZA
            DIST. BARPETA
            ASSAM.
                                                          Page No.# 4/10



VERSUS

ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIRS AND 5 ORS.
GUWAHATI

1.1:SMTI DIPANNITA DAS
W/O LATE KULAJIT DAS
 R/O 2ND FILOR
 SHILAJA APARTMENT NARIKAL BASTI
 ZOO NARENGI ROAD
 GUWAHATI 24
 DIST. KAMRUP (M)
ASSAM.

1.2:MISS MINARVA DAS
D/O LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.

1.3:MISS HIYARVA DAS
D/O LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.

2:BISWAJJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.

3:SUJIT DAS
S/O BIDUR DAS
R/O JANIA
                                                     Page No.# 5/10

BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.

4:HANSAJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.

5:ON THE DEATH OF BAMDEV MAJUMDER HIS LEGAL HEIRS
BARPETA

5.1:MIRA MAJUMDAR
W/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.2:DULUMANI MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.3:TULTUL MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.4:SANGEETA MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.5:NABJYOTI MAJUMDAR
S/O. LATE BAMDEV MAJUMDAR
                                                            Page No.# 6/10

R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

6:THE DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MR. R DUBEY
Advocate for : MR S KHOUND appearing for ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS AND 5 ORS.



Linked Case : WP(C)/5541/2008

SRI BIRAJ SUTRADHAR
S/O LT. PRABHAT CHANDRA SUTRADHAR
VILL- JYOTI UNDER BARPETA MOUZA
DIST. BARPETA
ASSAM.


VERSUS

ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS SMT. DIPANNITA DAS AND 2 ORS. REP.
S/O. BIDUR DAS
R/O. JANIA
BARPETA
ASSAM.

1:(a) SMTI. DIPANNITA DAS
W/O. LATE KULAJIT DAS
 R/O. 2ND FLOOR
 SHAILAJA APARTMENT
 NARIKAL BASTI
 ZOO-NARENGI ROAD
 GUWAHATI-781024
 DIST. KAMRUP (METRO)
ASSAM.

1:(c) MISS HIYARVA DAS
D/O. LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMT. DIPANNITA DAS
R/O. 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
                                                            Page No.# 7/10

ZOO-NARENGI ROAD
GUWAHATI-781024
DIST. KAMRUP (METRO)
ASSAM.

1:(b) MISS MINARVA DAS
D/O. LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMT. DIPANNITA DAS
R/O. 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO-NARENGI ROAD
GUWAHATI-781024
DIST. KAMRUP (METRO)
ASSAM.

2:SRI BISWAJIT DAS



3:SRI SUJIT DAS



4:SRI HANSAJIT DAS
SL. NO.S 1 TO 4 ARE ALL ARE SONS OF BIDUR DAS R/O JANIA
BARPETA
ASSAM.

5:SRI BAMDEV MAJUMDER

S/O LT. AMBIKA CHARAN MAZUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BARPETA
ASSAM.

6:DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MS.R R SARMA
Advocate for : FOR CAVEATOR appearing for ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS SMT. DIPANNITA DAS AND 2 ORS. REP.



Linked Case : I.A.(Civil)/694/2022

ON THE DEATH OF BIRAJ SUTRADHAR
                                                        Page No.# 8/10

HIS LEGAL HEIRS SMTI GITANJALI DASSUTRADHAR AND ANR.
W/O LATE BIRAJ SUTRADHAR
R/O VILLAGE JYOTI UNDER BARPETA MAOZA
DIST BARPETA
ASSAM

2: DHRITIMOY SUTRADHAR (MINOR)
S/O LATE BIRAJ SUTRADHAR
 BEING MINOR REP. BY HIS MOTHER
 SMT
 GITANJALI DAS SUTRADHAR
 R/O VILLAGE JYOTI UNDER BARPETA MAOZA
 DIST. BARPETA
ASSAM
VERSUS

ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIR SMTI DIPANNITA DAS
W/O LATE KULJIT DAS
R/O 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI-24
DIST. KAMRUP (M)
ASSAM

1.2:MINARVA DAS (MINOR)
D/O LATE KULJIT DAS
 BEING MINOR REP. BY HER MOTHER SRI DIPANNITA DAS
 R/O 2ND FLOOR
 SHAILAJA APARTMENT
 NARIKAL BASTI
 ZOO NARENGI ROAD
 GUWAHATI-24
 DIST. KAMRUP (M)
ASSAM

1.3:HIYAVA DAS (MINOR)
D/O LATE KULJIT DAS
BEING MINOR REP. BY HER MOTHER R/O 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI-24
DIST. KAMRUP (M)
ASSAM

2:BISWAJIT DAS
                                                     Page No.# 9/10

S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM

3:SUJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM

4:HANSAJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM

5.1:ON THE DEATH OF SRI BAMDEV MAZUMDAR HIS LEGAL HEIRS SMT.
MIRA MAZUMDAR
W/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.2:DULUMONI MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.3:TULTUL MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.4:SANGEETA MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM

5.5:NABJYOTI DAS
                                                                     Page No.# 10/10

           S/O LATE BAMDEV MAJUMDAR
           R/O GOLIAHATI
           KAKOTYHATI
           DIST. BARPETA
           ASSAM

           6:THE DEPUTY COMMISSIONER
           BARPETA
           ------------
           Advocate for : MR. R DUBEY
           Advocate for : GA
           ASSAM appearing for ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIR
           SMTI DIPANNITA DAS



                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                      ORDER

Date :07.08.2024 As prayed for on behalf of Mr. R. Dubey, learned counsel for the petitioner, who is stated to be in bereavement; the matter stands adjourned today, to be listed after 2 weeks on a date to be fixed by the Registry.

JUDGE Comparing Assistant