Gauhati High Court
2: Sri Dhritimoy Sutradhar vs On The Death Of Kulajit Das on 7 August, 2024
Page No.# 1/10
GAHC010086062019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1501/2019
ON THE DEATH OF BIRAJ SUTRADHAR, HIS LEGAL HEIRS
VILL. JYOTI UNDER BARPETA MOUZA, DIST. BARPETA, ASSAM.
1.1: SMT. GITANJALI DAS SUTRADHAR
W/O- LATE BIRAJ SUTRADHAR
R/O VILLAGE- JYOTI UNDER BARPETA MAOZA
DIST- BARPETA
ASSAM.
1.2: SRI DHRITIMOY SUTRADHAR
S/O LT. BIRAJ SUTRADHAR
BEING MINOR REP. BY HIS MOTHER
SMT. GITANJALI DAS SUTRADHAR
R/O JYOTI UNDER BARPETA MAOZA
DIST- BARPETA
ASSA
VERSUS
ON THE DEATH OF KULAJIT DAS, HIS LEGAL HEIRS AND 5 ORS.
BARPETA, ASSAM.
1.1:SMTI DIPANNITA DAS
W/O LATE KULAJIT DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
1.2:MISS MINARVA DAS
D/O LATE KULAJIT DAS
Page No.# 2/10
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
1.3:MISS HIYARVA DAS
D/O LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
2:BISWAJJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
3:SUJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
4:HANSAJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5.1:ON THE DEATH OF BAMDEV MAJUMDER
HIS LEGAL HEIRS 5(a) SMTI. MIRA MAJUMDAR
W.O. LATE BAMDEV MAJUMDAR
Page No.# 3/10
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5.2:5(b) SMTI. DULUMANI MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5.3:5(c) SMTI. TULTUL MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5.4:5(d) SMTI. SANGEETA MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5.5:5(e) SRI NABJYOTI MAJUMDAR
S/O LATE BAMDEV MAJUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
6:THE DEPUTY COMMISSIONER
BARPET
Advocate for the Petitioner : MR. R DUBEY, MS. A B KAYASTHA
Advocate for the Respondent : MR. N GOSWAMI (GA, ASSAM, R-6), MR S KHOUND (R-
1(a),1(b),1(c),2,3,4)
Linked Case : I.A.(Civil)/99/2021
BIRAJ SUTRADHAR
S/O. LATE PRABHAT CHANDRA SUTRADHAR
VILL. JYOTI UNDER BARPETA MOUZA
DIST. BARPETA
ASSAM.
Page No.# 4/10
VERSUS
ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIRS AND 5 ORS.
GUWAHATI
1.1:SMTI DIPANNITA DAS
W/O LATE KULAJIT DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
1.2:MISS MINARVA DAS
D/O LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
1.3:MISS HIYARVA DAS
D/O LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMTI DIPANNITA DAS
R/O 2ND FILOR
SHILAJA APARTMENT NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI 24
DIST. KAMRUP (M)
ASSAM.
2:BISWAJJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
3:SUJIT DAS
S/O BIDUR DAS
R/O JANIA
Page No.# 5/10
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
4:HANSAJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
R/O GOLAIHATI KAKOTYHATI
DIST. BAREPTA
ASSAM.
5:ON THE DEATH OF BAMDEV MAJUMDER HIS LEGAL HEIRS
BARPETA
5.1:MIRA MAJUMDAR
W/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.2:DULUMANI MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.3:TULTUL MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.4:SANGEETA MAJUMDAR
D/O. LATE BAMDEV MAJUMDAR
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.5:NABJYOTI MAJUMDAR
S/O. LATE BAMDEV MAJUMDAR
Page No.# 6/10
R/O. GOLAIHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
6:THE DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MR. R DUBEY
Advocate for : MR S KHOUND appearing for ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS AND 5 ORS.
Linked Case : WP(C)/5541/2008
SRI BIRAJ SUTRADHAR
S/O LT. PRABHAT CHANDRA SUTRADHAR
VILL- JYOTI UNDER BARPETA MOUZA
DIST. BARPETA
ASSAM.
VERSUS
ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS SMT. DIPANNITA DAS AND 2 ORS. REP.
S/O. BIDUR DAS
R/O. JANIA
BARPETA
ASSAM.
1:(a) SMTI. DIPANNITA DAS
W/O. LATE KULAJIT DAS
R/O. 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO-NARENGI ROAD
GUWAHATI-781024
DIST. KAMRUP (METRO)
ASSAM.
1:(c) MISS HIYARVA DAS
D/O. LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMT. DIPANNITA DAS
R/O. 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
Page No.# 7/10
ZOO-NARENGI ROAD
GUWAHATI-781024
DIST. KAMRUP (METRO)
ASSAM.
1:(b) MISS MINARVA DAS
D/O. LATE KULAJIT DAS
BEING MINOR REPRESENTED BY HER MOTHER SMT. DIPANNITA DAS
R/O. 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO-NARENGI ROAD
GUWAHATI-781024
DIST. KAMRUP (METRO)
ASSAM.
2:SRI BISWAJIT DAS
3:SRI SUJIT DAS
4:SRI HANSAJIT DAS
SL. NO.S 1 TO 4 ARE ALL ARE SONS OF BIDUR DAS R/O JANIA
BARPETA
ASSAM.
5:SRI BAMDEV MAJUMDER
S/O LT. AMBIKA CHARAN MAZUMDAR
R/O GOLAIHATI KAKOTYHATI
DIST. BARPETA
ASSAM.
6:DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MS.R R SARMA
Advocate for : FOR CAVEATOR appearing for ON THE DEATH OF KULAJIT DAS
HIS LEGAL HEIRS SMT. DIPANNITA DAS AND 2 ORS. REP.
Linked Case : I.A.(Civil)/694/2022
ON THE DEATH OF BIRAJ SUTRADHAR
Page No.# 8/10
HIS LEGAL HEIRS SMTI GITANJALI DASSUTRADHAR AND ANR.
W/O LATE BIRAJ SUTRADHAR
R/O VILLAGE JYOTI UNDER BARPETA MAOZA
DIST BARPETA
ASSAM
2: DHRITIMOY SUTRADHAR (MINOR)
S/O LATE BIRAJ SUTRADHAR
BEING MINOR REP. BY HIS MOTHER
SMT
GITANJALI DAS SUTRADHAR
R/O VILLAGE JYOTI UNDER BARPETA MAOZA
DIST. BARPETA
ASSAM
VERSUS
ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIR SMTI DIPANNITA DAS
W/O LATE KULJIT DAS
R/O 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI-24
DIST. KAMRUP (M)
ASSAM
1.2:MINARVA DAS (MINOR)
D/O LATE KULJIT DAS
BEING MINOR REP. BY HER MOTHER SRI DIPANNITA DAS
R/O 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI-24
DIST. KAMRUP (M)
ASSAM
1.3:HIYAVA DAS (MINOR)
D/O LATE KULJIT DAS
BEING MINOR REP. BY HER MOTHER R/O 2ND FLOOR
SHAILAJA APARTMENT
NARIKAL BASTI
ZOO NARENGI ROAD
GUWAHATI-24
DIST. KAMRUP (M)
ASSAM
2:BISWAJIT DAS
Page No.# 9/10
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
3:SUJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
4:HANSAJIT DAS
S/O BIDUR DAS
R/O JANIA
BARPETA
ASSAM
5.1:ON THE DEATH OF SRI BAMDEV MAZUMDAR HIS LEGAL HEIRS SMT.
MIRA MAZUMDAR
W/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.2:DULUMONI MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.3:TULTUL MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.4:SANGEETA MAJUMDAR
D/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
5.5:NABJYOTI DAS
Page No.# 10/10
S/O LATE BAMDEV MAJUMDAR
R/O GOLIAHATI
KAKOTYHATI
DIST. BARPETA
ASSAM
6:THE DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for ON THE DEATH OF KULAJIT DAS HIS LEGAL HEIR
SMTI DIPANNITA DAS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date :07.08.2024 As prayed for on behalf of Mr. R. Dubey, learned counsel for the petitioner, who is stated to be in bereavement; the matter stands adjourned today, to be listed after 2 weeks on a date to be fixed by the Registry.
JUDGE Comparing Assistant