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[Cites 0, Cited by 0] [Section 449(2)] [Section 449] [Entire Act]

State of Odisha - Subsection

Section 449(2)(i) in Orissa Municipal Rules, 1953

(i)on the amount at the credit of a subscriber on the 31st March of the preceding year, less any sums withdrawn during the current year interest for 12 month;