Andhra Pradesh High Court - Amravati
Seditings Smear. Fa Atin > > ' Foy - Apes' ¢ ... vs Unknown on 18 December, 2025
IN THE HEGH COURT OF ANONRA PRADESH AT AMARAVATI THURSDAY, THE EIGHTEENTH DAY OF DECEMBER TWO THOUSAND AND TWENTY FIVE : PRESENT: THE HONOURABLE DR JUSTICE Y, LAKSHMANA RAO CRIMINAL PETITION NO: 11782 OF ong8 Refween: OD os 2 - os seen ey Oey t Rdahearesnimmta isis y dy Kurmmar! Street, Maharanipata Visakhapatnam City, PetlioneriAccused Now The State of Andhra & Facesh. Through Station House Cicer, Maharanineta Police Station, Visakhapainam, Rep. by is Flublic we whe ~ RespondentComp ainant Seditings smear. fa atin > > ' Foy - apes' ¢ en Petiflan under eecton 427 and 439 of CrPLC, araying thet in the the High Court may be MEGSEU in release the petitioner on Bai' in connection ¢ f*¥ TO; FIP aww EE 2 gh x . Davtiose Ck asin with Come Ne. TOP of 2038 om ine He of fhe Mah} yeraningia Polloe Sistion BNO Visakhapatnam. The petiien coming an for hearing, upon nerusing the Petition and the NS ee ne 3 Tyee Yr rindi TYew. en as wee A te ce wed Co se SandiPraveena Advocate feu ine Petitioner, Public Prosecutor Advocate to ica' 2 ¥. oy ww age fas Sg ens ashen ens Me Nespondent, and the Court mace the PHIOWINE: ypreeny, ; ve ne aa . LAR SNMANA RAO ad i Original Jarisdiction) ngs F ? oe se Spove thd "cost we 1 es : of, gw YG & fe ° yn E ate ee, i @ OE z, es Pe , LLL go, thd ok ger cae " wine, won foo 4 wees Z pis 'of £2. ee i o ay, ne fs eeee gee hekf ee wnt ae, re aa aan weed iA he &% Capen IN THE HIGH COURT OF ANDHRA PRADESH CRIMINAL GET > ry Ld bed ws . wo | % fn meget oe tt Pe idee a cs % 56 ° oe j os rc z LE hm iy & = ve «, om w£ "" 2 hres fk, wrod, 7 joone ke 4, we ion an ond Ded ' . t, reese % 3 betee. a oes wg Le ' ms is Bd hg A. & Be 8 a oe i ey peoee oF 43% aan Eft ee i (fh Be be % cs Mares ne eRe Z Pg ny ge Me, as baa, ots 8 hones fo th oy oe oe ts w ae tt £2 haa SARS ASKS o oF Sent AS ager wot e ey be i on 5 % arik apc S o °. x x Hy s ag i@ Hharaliy 2 owing a and Psychot wy gS r Pu Court rade the foll gS « - TR ORDER:
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