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Andhra Pradesh High Court - Amravati

Seditings Smear. Fa Atin > > ' Foy - Apes' ¢ ... vs Unknown on 18 December, 2025

IN THE HEGH COURT OF ANONRA PRADESH AT AMARAVATI

THURSDAY, THE EIGHTEENTH DAY OF DECEMBER
TWO THOUSAND AND TWENTY FIVE
: PRESENT:
THE HONOURABLE DR JUSTICE Y, LAKSHMANA RAO
CRIMINAL PETITION NO: 11782 OF ong8

Refween:

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os seen ey Oey t Rdahearesnimmta isis y dy
Kurmmar! Street, Maharanipata Visakhapatnam City,

PetlioneriAccused Now

The State of Andhra & Facesh. Through Station House Cicer,

Maharanineta Police Station, Visakhapainam, Rep. by is Flublic

we

whe

~ RespondentComp ainant

Seditings smear. fa atin > > ' Foy - apes' ¢ en
Petiflan under eecton 427 and 439 of CrPLC, araying thet in the

the High Court may be MEGSEU in release the petitioner on Bai' in connection

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f*¥ TO; FIP aww EE 2 gh x . Davtiose Ck asin
with Come Ne. TOP of 2038 om ine He of fhe Mah} yeraningia Polloe Sistion

BNO

Visakhapatnam.

The petiien coming an for hearing, upon nerusing the Petition and the

NS

ee ne 3 Tyee Yr rindi TYew. en as wee A te ce wed Co se
SandiPraveena Advocate feu ine Petitioner, Public Prosecutor Advocate to

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Me Nespondent, and the Court mace the PHIOWINE:


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IN THE HIGH COURT OF ANDHRA PRADESH

CRIMINAL GET
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SARS ASKS



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uk a oe see Fa tis ne Tt "yen o os We fe oS bd ih a ue x i z ~ © ¢ os O&O § Gc 8 ¢ Hi 3 f eat mar i Ge x co B 8 ta 3 i.
iy & ora <a ads Te, lad 3 MDs a % 8 ys Se ee dl has & oe oF wv %, ity sie wae 3 3 im 953 oD Lon cat) s i5 oS hs limits of the Stete of Andhra Pradesh wéthaut olor iv. TRe petitioner'Accused No.1 shall not cornmit fA we ee SO/-TLSRINIVASA Re ASSISTANT REGISTRAR es AYRUE COPY! ror ASSISTANT REGISTRAR Tre U Additional Chief Judicial Magistrate, wsakhapate am hy Yhe Station House Officer, Maharanipeta Police Station, yy oe HIGH COURT DRYLRS GRLB.No. 11782 of 2038 ALLOWED .

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