Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in The Port Of New Mangalore (Goods In Transit) Rules, 1976 (b)Fractions of .50 and above of one unit will be rounded off as one and lesser fractions omitted. A minimum charge as for one unit shall be levied.
