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[Cites 0, Cited by 6] [Section 234B(2)] [Section 234B] [Entire Act]

Union of India - Subsection

Section 234B(2)(i) in The Income Tax Act, 1961

(i)interest shall be calculated in accordance with the foregoing provisions of this section up to the date on which the tax is so paid, and reduced by the interest, if any, paid under section 140-A towards the interest chargeable under this section;