(1)This Act may be called [Anna University Act] [Substituted for 'Anna University, Chennai Act' by Act No. 24 of 2010, dated 11.6.2010.], 1978.(2)It shall come into force on such date as the Government may, by notification, appoint.[* * *] [Section 1A omitted by Act No. 24 of 2010, dated 11.6.2010.]
