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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(ii) in Bihar Secretariat Service Rules, 2010

(ii)On the basis of sanctioned strength of the service determined under subsection (1), the identification of posts in the different departments as-well-as in the attached offices may be done by the cadre controlling authority through a notification published in the gazette in this regard.