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[Cites 0, Cited by 0] [Section 631(2)] [Section 631] [Entire Act]

State of Haryana - Subsection

Section 631(2)(g) in Punjab Jail Manual

(g)[ ``Probation Officer'' means a Probation Officer as defined in the Good Conduct Prisoners Probational Release Rules published with Punjab Government Notification No. 13273, dated 27th April, 1927.] [Correction Slips 1 and 3.]